Bombay High Court
Parth Developers vs Mahaveer Construction Company on 18 March, 2021
Author: G.S. Patel
Bench: G.S. Patel
14-CARAP4-2021 WITH CARBP7-2021.DOC
Atul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM ARBITRATION APPLICATION NO. 4 OF 2021
WITH
COMM ARBITRATION PETITION NO. 7 OF 2021
Parth Developers ...Applicant/Petitioner
Versus
Mahaveer Construction Co ...Respondent
Dr B Saraf, Senior Advocate, with Apurva Thipsay, i/b Rakesh Pandey, for the Applicant/Petitioner. Mr Chetan Kapadia, with Dhiren H Shah, & Miloni Gala, i/b Dhiren H Shah, for the Respondent.
CORAM: G.S. PATEL, J
DATED: 18th March 2021
PC:-
Atul G.
Kulkarni
Digitally signed
by Atul G.
Kulkarni 1. Affidavit in Repld is to be fled in the Redistrd0 Affidavit in Date: 2021.03.19 Rejoinder is to be fled and served on or before 5th April 20210 11:04:24 +0530
2. List the matter on 7th April 20210 Page 1 of 2 18th March 2021 14-CARAP4-2021 WITH CARBP7-2021.DOC
3. This order will be diditalld sidned bd the Private Secretard of this Court0 All concerned will act on production of a diditalld sidned copd of this order0 (G. S. PATEL, J) Page 2 of 2 18th March 2021