Patna High Court
Dr. Mithilesh Kumar Singh & Ors vs The State Of Bihar & Ors on 13 December, 2016
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10534 of 2014
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1. Dr. Mithilesh Kumar Singh S/o Late Anand Swaroop Singh R/o Village- Sherpur
Bahori, P.O- Bhan Borha, P.S- Mahua, District- Vaishali.
2. Dr. Ashok Kumar S/o Bhogendra Ram R/o Village- Narauli Sen, Post- Binda, Via-
Silout, P.S- Mushahari, District- Muzaffarpur.
3. Dr. Vishwanath vipul S/o Sri Ram Lakhan Prasad Singh R/o Village- Kumbhi,
P.O- Samai ( Khalsa Dhibri), P.S- Warsaliganj, District- Nawada.
4. Dr. Shree Narayan Prasad S/o Akshay Lal Prasad R/o Village- Bhorhar, P.S-
Ghorasahan, District- East Champaran.
5. Dr. Anand Kumar S/o Sri Raj Kumar Prasad R/o Village- Jurawanpur, P.O-
Maniyarpur, P.S- Biddupur, District- Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary, Department of Health and Family welfare, Bihar, Patna.
3. The Director in Chief, Department of Health and Family welfare, Bihar, Patna.
4. The Director, Ayush and Desi Chikitcha, Department of Health and Family
welfare, Bihar,Patna.
5. The Bihar State Health Society Parivar Kalyan Bhawan, Sheikhpura, Patna
through its executive director.
6. The Executive Director, The Bihar State Health Society Parivar Kalyan Bhawan,
Sheikhpura, Patna.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Manoj Kumar Manoj
For the State : Mr. Kunal Tiwary, AC to GA 2
For Health Society : Mr K.K.Sinha
Mr Shashi Shekhar
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT
Date: 13-12-2016 Counsel for the petitioners submits that the writ has become infructuous. Respondents do not dispute the position.
Writ is dismissed accordingly.
(Ajay Kumar Tripathi, J) sk AFR/NAFR NAFR CAV DATE NA Uploading Date 13.12.2016 Transmission NA Date