Calcutta High Court (Appellete Side)
(Bd) Chandan Bhattacharya vs State Of West Bengal & Ors on 10 June, 2019
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
1 10th June, W.P. 19777 (W) of 2018 2019 (13) (BD) Chandan Bhattacharya
-vs-
State of West Bengal & Ors.
Mr. Anjan Bhattacharya ... for the petitioner.
Dr. Sutanu Kumar Patra ... for the WBSSC Mr. Malay Kr. Singh Mr. Raja Ram Banerjee ... for the State.
Let the Report of re-evaluation of the History (Pass) answer script, as provided by the Assistant Registrar, Supreme Court of India be circulated among counsel representing the parties.
List this matter tomorrow (11.06.2019) ( Moushumi Bhattacharya, J.) 2 3 4 5 6 7 8 9 10 11 12 13 14 15 16 17 18 19 20 21 22 23 24 25 26 27 28 29 30 31 32 33 34 35 36 37 38 39 40 41 42 43 44 45 46 47 48 49 50 51 52