Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] State of Maharashtra - Subsection Section 79(1)(B) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014 (B)the receipt of or agreement to receive, any gratification, whether as a motive or reward-