Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur vs A. Kamei on 22 April, 2024

LAIREN Digitally signed
MAYUM byLAIRENMAYUM                                                                          Item No. 53
INDRAJE INDRAJEET
        SINGH                            IN THE HIGH COURT OF MANIPUR
ET      Date: 2024.04.26
                                                   AT IMPHAL
        00:01:08 +05'30'
SINGH
                                                W.A. No. 126 of 2000
                            State of Manipur
                                                                                           Appellant
                                                     Vs.
                            A. Kamei
                                                                                         Respondent
                                                 BEFORE
                           HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                           HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                       ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 07.05.2024.
                                       JUDGE                             CHIEF JUSTICE
              Indrajeet