Manipur High Court
State Of Manipur vs A. Kamei on 22 April, 2024
LAIREN Digitally signed
MAYUM byLAIRENMAYUM Item No. 53
INDRAJE INDRAJEET
SINGH IN THE HIGH COURT OF MANIPUR
ET Date: 2024.04.26
AT IMPHAL
00:01:08 +05'30'
SINGH
W.A. No. 126 of 2000
State of Manipur
Appellant
Vs.
A. Kamei
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 07.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet