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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(a) in The Himachal Pradesh Court fees Act, 1968

(a)for movable property of no market value.-for movable property where the subject-matter has no market-value, as, for instance, in the case of documents relating to title;