Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 286 in Assam Excise Rules, 1945 286. Licences mentioned in the foregoing rules from 274 to 285 shall be granted by the Collector with the previous sanction of the State Government.Rectified Spirit
