Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 64 in Sikkim Excise Act, 1992

64. Information and aid to Excise Officers.

- 1. Every Officer of the Government shall be bound, subject to any rules made under clause (k) of sub-section (2) of section 77 to give immediate information to an Excise Officer at all breaches of any of the provisions of this Act which may come w his knowledge,