Patna High Court - Orders
Pramod Kumar Jalan vs Smt. Anita Devi on 24 July, 2025
Author: Rajiv Roy
Bench: Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL REVIEW No.198 of 2023
In
Civil Writ Jurisdiction Case No.20819 of 2013
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Pramod Kumar Jalan
... ... Petitioner/s
Versus
Smt. Anita Devi
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Siddharth Harsh, Adv.
For the Opposite Party/s : Mr. Kumar Gaurav, Adv.
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CORAM: HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
2 24-07-2025Heard Mr. Siddharth Harsh, learned counsel for the review petitioners as also Mr. Kumar Gaurav for the opposite parties.
2. The present application has been filed:
against the order dated 19/09/2017 passed by Hon'ble Mr. Justice Mungeshwar Sahoo in C.W.J.C. No. 20819 of 2013, where- under and whereby this Hon'ble Court was pleased to allow the writ application whereby order of the learned Court below rejecting the application of the Plaintiff/Respondent under Section 15 of the BBC Act was set aside.
3. Let the two opposite parties file their respective affidavits in next six weeks which shall be followed by filing of the reply to the said affidavit by the petitioners.
4. List this case on 18.09.2025.
(Rajiv Roy, J) Vijay Singh/-
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