Supreme Court - Daily Orders
The State Of Rajasthan vs Smt. Bhavana Sharma on 4 December, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.57 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).36885/2017
(Arising out of impugned final judgment and order dated 01-08-2017
in DBCSAW No. 1101/2017 passed by the High Court of Judicature for
Rajasthan at Jaipur)
THE STATE OF RAJASTHAN & ORS. Petitioner(s)
VERSUS
SMT. BHAVANA SHARMA & ORS. Respondent(s)
Date : 04-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Milind Kumar, AOR
Mr. Kunal Verma, adv.
Ms. Yugandhara Pawarjha, Adv.
Mr. Piyush Bhardwaj, Adv.
For Respondent(s) Mr. Jayant K. Sood, Sr. Adv.
Ms. Shalini Kaul, Adv.
Mr. Puspinder Singh, Adv.
Mr. Sunil Jain, Adv.
Mr. Ravindra Paliwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
It is stated that other similar matters are pending. The Registry should club them together and list this petition along with other connected matters.
(SANJAY KUMAR-I) (KAILASH CHANDER)
Signature Not Verified
AR-CUM-PS COURT MASTER
Digitally signed by
SANJAY KUMAR
Date: 2017.12.05
19:25:12 IST
Reason: