Section 2(8)(a) in The Co-Operative Banks (Nomination) Rules, 1985

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Union of India - Subsection

Section 2(8)(a) in The Co-Operative Banks (Nomination) Rules, 1985

(a)A nomination, cancellation of nomination or variation of nomination may be made as aforesaid at any time during which the deposit is held by a co-operative bank to the credit of the depositor or depositors, as the case may be.

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Union of India - Subsection

Section 2(8)(a) in The Co-Operative Banks (Nomination) Rules, 1985