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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 3(1)(b) in Telecom Commercial Communications Customer Preference Regulations, 2018

(b)if the Subscriber continues to send Commercial Communication despite notice given to him under these regulations, all telecom resources of the sender may also be disconnected;