Section 18(1)(i) in The Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments or posts in the public services under the State) for Educationally and Socially Backward Category (ESBC) Act, 2014

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State of Maharashtra - Subsection

Section 18(1)(i) in The Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments or posts in the public services under the State) for Educationally and Socially Backward Category (ESBC) Act, 2014

(i)recruitment is to be made on the basis of written test or interview only, and such written test or the interview, as the case may be, has started; or

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State of Maharashtra - Subsection

Section 18(1)(i) in The Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments or posts in the public services under the State) for Educationally and Socially Backward Category (ESBC) Act, 2014