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Union of India - Section

Section 11EE in Income Tax Rules, 1962

11EE. Form of statement to be furnished under section 115K.

- Omitted by the IT (Thirty-second Amdt.) Rules, 1999, w.e.f. 19-11-1999.Provided that no district shall be notified under this sub-rule if such district has been notified under sub-rule (1).F.-National Committee for Promotion of Social and Economic Welfare