Calcutta High Court (Appellete Side)
Sarmistha Maji vs State Of Wb & Ors Opposite Party on 24 August, 2011
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP/10695W of 2011
In the matter of SARMISTHA MAJI Petitioner
versus
STATE OF WB & ORS Opposite Party
For Petitioner : SAURABH SAHU
For Respondent :
BEFORE : Hon'ble JUSTICE JYOTIRMAY BHATTACHARYA ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 24/08/11