Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Bihar - Subsection Section 100(e) in The Bihar Municipal Act, 2007 (e)all public street and pavements, and stones and other materials thereon, and also trees on such public streets or pavements not belonging to any private individual,
