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State of Tamilnadu - Section

Section 11 in Tamil Nadu Panchayats (Interpellation of Chairman of District Panchayat by The Members) Rules, 1998

11. Question form the first part of business.

- Questions shall form the first part of business to be transacted in the District Panchayat followed by subjects or agenda for discussion and the resolution moved by the members shall be the last item for discussion.