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Calcutta High Court (Appellete Side)

Sk. Mohiuddin vs Abdul Halim & Ors on 9 September, 2021

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

     81
09.09.2021

Ct. No.23 pg.

IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE RVW 526 of 2007 in CO 2971 of 2004 Sk. Mohiuddin Vs. Abdul Halim & Ors.

The review petition as pointed out by the Department is defective. The applicant remains unrepresented.

Let this matter appear on 23rd September, 2021 to enable the applicant to remove the defects in the meantime.

(Arindam Mukherjee, J.)