Section 107(8) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018
(8)A special meeting will be held for the election of Upa-Sarpanch at ..............................(time) on ........................(date) at ......................(place).Place :Date :Returning Officer.....................................................................................Form - II[See Rule 5]Notice of Election For The Office of Member, Mandal Praja Parishad / Zilla Praja Parishad......................................................Notice is hereby given that:
