Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 8 in Karnataka Health Cess Act, 1962 8. Repeal. - The Mysore Health Cess Act, 1951 (Mysore Act No. XVIII of 1951) is hereby repealed.
