Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 47A in Bihar Chaukidari Manual 47A. In areas in which the circle system has been introduced the President of panchayats shall immediately report any damage done to protected monuments within their respective Unions to the Circle Officer for transmission to the District Magistrate.
