Karnataka High Court
R Usha W/O Late Bopal vs Bajaj Allianz General Insurance Co on 5 December, 2011
_ ., §;:;,::v:§:',:sz§§e, S;'€}.5*%Q%?',§€§:{>§
E
HIGH COURT LEGAL SERVICES COMMITTEE, BANGALQRE
BEFORE THE LOK ADALAT _
IN THE HIGH COURT er' KAR.NA'f'A.KA AT BAN(;},Ai;£).R=E. '» H
EATED TEIS THE 6531 DAY 0? 13ECEMBER_,f%23i "' '
c0N€:Lm:rsRs PRESENT: V, A
HQIWBLE MR. JUSTICE :§:.K.;=2sx:':L _,
AND L % *
SR1. M.U.PO0NACHfia, M'EMsfiR
Miscellaneous First Ap:§e:ai"1!¥0.5hii5_6g'--2§3£)§*-- VMy
(LOB: Adalat NO.2593./vl}5'3u} U ' 7
BETWEEN:
Rifsha, W/oéhais Bgpal,
3% yaars, N{}.15€3, Milk Caiony,
21" Cress, Maileshwaram, '
Benga10§ru- 55. =i " A Appellant
(By s:i.sh:i--p'ad 'iz_.,.$:;as-fizfi 8:; K--JV4I.\Iaii:, Advocates}
1.B33' aj AH:ar:;:_{§:_€1§'€1fé;E f:§;3;1rLa._riaeV 'Cikzg; _ Lzaw 1054;'; 1{}'?'é;i':,jfjs3a:?iVs; 136, Residéncgs R»:>va€'é,.""-.» Bengaiceru By its MVanag€':f * 2, E§fEr.£.'v'. Rgégcu S/@A}b_€f€ Ragga }_<:::: /G,BriEEi2i1f:'E=--?--7--**£1::€rs Pf<;?L,fLi:i2f, §*~EQ;"?;ZV _ Eifiiegellaiiaééi. R::'«:'f§'s; .v:Z"*? S*'::';:.§.{€'; _§v<3;"1g.2%i{>::;r:: »w§§.
ié; £§iI3§} §€'.5:g%;39, E\s'Ea}€:§€'; = 'R;*'a.C I Bréééim/3..E:' Prénisrs ?:ié,§,§;c§.., ?~{:>.?2,Lz;é:é§;j01ia%:2:§E§, " " --« '§'.?§'vi"«'n2"d Séziggé, E§fEVi'§§;§é§{}':i}}'éi -- Q4.
g'g: {f3 ,5 {:a.B:ii§:;7:r:i; LPréz::?;<:>:*s~;: §?'*v§_,L:i.§i.§ "Z'a§ ::},7?2./ E,<}'<Vi.6§5§'<:2VEa2%:a21ii, EQME' 2?"-3 S§;e::gax A '~ .§i%:%:ég,;22V§<><;r:L2 ~ 9?.
.. §§§§§:':§£§3i$ {By S3': E-*§§.£§:1ga:'a§§ J§§'%?'i}€$.§$ fez' Rfili B» :<¥§%\%§§% ' , 5, This ::1isc9§iz2:i€<3L:$ i'i:':<s:; appeaé 2312111518 dispcssed of in [i€I'I11S sf the Joim: ms'/mt}. This z'm:a:*::i {Bf the "Frib::na.E shaii 3%/a:1d :::§:3d:'.fiec£ Z:1C€f{)'F§ii}§'_§1:§/. Draw 21;) the ?§W'E£E'C§ a{:<t€::"&i:1g'§§a RR