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[Cites 0, Cited by 0] [Section 177(5)] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(5)(x) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(x)No seat/berth shall be permitted to be fitted in the gangway except a seat for coach attendant/manager at suitable place.