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State of West Bengal - Section

Section 3B in The West Bengal Fire Services Act, 1950

3B. [ Powers of members of auxiliary fire brigade. [Section 3B inserted by W.B. Act 7 of 1996.]

- The members of the auxiliary fire brigade raised under section 3A may be given such of the powers exercised by the members of the fire brigade employed in the West Bengal Fire Service as the State Government may determine.]