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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(d) in Kerala Municipality Building Rules, 1999

(d)Floor area of galleries, mezzanine floor and lofts:-
(i)area of galleries i.e., upper floor of seats in an assembly hall, auditorium etc., shall be fully included in the floor area
(ii)area of mezzanine floors shall be included in the floor area; and
(iii)the area of loft shall not be included.