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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(9) in The West Bengal Factories Rules, 1958

(9)[ Overhead travelling cranes shall be provided with safe access by stairways or fixed ladders from ground or floor to the crane cabs and from the crane cabs to the bridge footwalks.] [Vide Notification No. 1008 L.W., dated 20th August, 1964.]