Section 16(1)(ii) in The West Bengal Board Of Secondary Education Act, 1963.
(ii)in the case of new shops or establishments. if this Act applies-within such period as may be prescribed. apply for registration under this Act to the registering authority, in such form [and] [Substituted 'together with' by Act No. 21 of 2015, dated 31.7.2015.] such fee, as may be prescribed. Every such application shall contain-