Allahabad High Court
Shiv Kumar Bhatnagar vs State Of U.P. And 2 Others on 20 January, 2023
Bench: Vivek Kumar Birla, Saurabh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. WRIT PETITION No. - 585 of 2023 Petitioner :- Shiv Kumar Bhatnagar Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Ved Prakash Mishra Counsel for Respondent :- G.A.,Imtiaz Husain,Pawan Kumar Shukla Hon'ble Vivek Kumar Birla,J.
Hon'ble Saurabh Srivastava,J.
Heard Sri Ved Prakash Mishra, learned counsel for the petitioners as well as learned A.G.A. for the State respondents and Sri Pawan Kumar Shukla, learned counsel for the informant.
The present writ petition has been preferred with the prayer to quash the impugned First Information Report dated 24.12.2022 registered as Case Crime No. 0265 of 2022, under Sections 417, 420 IPC, P.S. Kunderki, District Moradabad, and for a direction to the respondents not to arrest the petitioners in pursuance of impugned First Information Report.
The submission is that all alleged offences are punishable with imprisonment of seven years, therefore the police authorities are bound to follow the procedure laid down under Section 41-A Cr.P.C. The petitioners have been wrongly implicated and could not be arrested. Reliance has been placed on the judgement of Apex Court in Arnesh Kumar Vs. State of Bihar, (2014) 8 SCC 273 and Social Action Forum for Manav Adhikar Vs. Union of India, Ministry of Law and Justice and others in Writ Petition (Civil) No. 73 of 2015 with Criminal Appeal No. 1265 of 2017 Writ Petition (Criminal) No. 156 of 2017 and co-ordinate Division Bench of this Court in Vimal Kumar & 3 others Vs. State of U.P. & 3 others in 2021 (2) ACR 1147.
We have gone through the impugned first information report and we are of the opinion that the guidelines framed by the Apex Court in the above noted judgement are equally applicable to the facts of the instant case.
Accordingly, the instant petition also stands disposed of in terms of the judgements as noted above.
Order Date :- 20.1.2023 Abhishek