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NCT Delhi - Section

Section 29 in Guru Gobind Singh Indraprastha University Act, 1998

29. Annual Report.

(1)The annual report of the University shall be prepared under the directions of the Board of Management which shall include, among other matters, the steps taken by the University towards the fulfillment of its objects.
(2)The annual report so prepared shall be submitted to the Chancellor by such date as may be prescribed.
(3)A copy of the annual report, as prepared under sub-section(1), shall also be submitted to the Government which shall, as soon as may be, cause the same to be laid before the Legislative Assembly of Delhi.