Rajasthan High Court - Jaipur
Shahida Alam W/O Solat Alam B/C ... vs State Of Rajasthan Through Pp on 16 August, 2022
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 5315/2018
Shahida Alam W/o Solat Alam B/c Musalmaan
----Petitioner
Versus
State Of Rajasthan Through Pp
----Respondent
For Petitioner(s) : Mr. Avtar Singh Rathore for Mr. Anil Kumar Upman For Respondent(s) : Mr. Sanjeev Kumar Mahla, PP HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 16/08/2022 Learned counsel for the petitioner seeks time. Learned Public Prosecutor is directed to procure the latest factual report.
List on 9.9.2022.
Till then, interim order, if any, shall continue.
(NARENDRA SINGH DHADDHA),J Brijesh 102.
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