Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act] State of Maharashtra - Subsection Section 61(2)(f) in The Maharashtra Universities Act, 1994 (f)to give such other relief to the employee and to observe such other conditions as it may specify, having regard to the circumstances of the case.