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State of Uttar Pradesh - Section

Section 45 in U.P. Security Prisoners Rules, 1972

45. Sleeping in the open.

- All security prisoners will ordinarily be allowed to sleep out in the open during the summer between dates to be determined by the Inspector-General but no special arrangements like beds etc. shall be made for the purpose. The privileges of sleeping in the open will be purely in the nature of a concession and may be refused or withdrawn for reasons of security or on account of the misbehaviour of the prisoner concerned.