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State of Odisha - Section

Section 26 in Orissa Zilla Parishad Election Rules, 1994

26. Exhibition of list of candidates and their symbols.

- One hour before the commencement of the poll, the Presiding Officer shall cause to be exhibited a notice, at the entrance of the polling station, specifying the area of the polling station, the date and time of poll and the copy of the list of contesting candidates arranged in alphabetical order in Oriya together with a description of the symbol allotted to them.