Supreme Court - Daily Orders
Dr. M.K. Ravi Varma Etc. Etc. vs National Institute Of Technology . on 27 January, 2017
ITEM NO.49 REGISTRAR COURT. 1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 8329-8336/2016
DR. M.K. RAVI VARMA ETC. ETC. Appellant(s)
VERSUS
NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. Respondent(s)
(with office report)
Date : 27/01/2017 These appeals were called on for hearing today.
For Appellant(s)
Mr. Devendra Singh,Adv.
For Respondent(s)
Mr. Naresh Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 3 are duly represented. None appears for respondent Nos.4 to 10, despite due service.
Parties have not filed statement of case and statutory period has expired.
Registry to process the matter for being listed before the Hon'ble Court, as per rules.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.01.28 12:27:01 IST Reason: