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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(v) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(v)"Disturbance Recorder (DR)" means a device provided to record the behaviour of the pre-selected digital and analog values of the system parameters during an Event;