Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 104 in The Assam Rifles Act, 2006 104. Presiding officer.— At every General Assam Rifles Court or Petty Assam Rifles Court, the senior member shall be the presiding officer.
