Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217] [Entire Act] State of Tamilnadu - Subsection Section 217(1) in The Coimbatore City Municipal Corporation Act, 1981 (1)The Commissioner may licence for any period not exceeding one year the provision and maintenance of latrines for public use.
