Supreme Court - Daily Orders
M/S. Kamalakanta Engineering And ... vs National Projects Constructions ... on 17 January, 2023
Bench: Sanjay Kishan Kaul, Abhay S. Oka
ITEM NO.17 COURT NO.2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1556-1557/2023
(Arising out of impugned final judgment and order dated 30-07-2021
in ARBP No. 35/2020 03-12-2021 in RVWPET No. 195/2021 passed by the
High Court Of Orissa At Cuttack)
M/S. KAMALAKANTA ENGINEERING
AND CONSTRUCTION COMPANY PRIVATE LIMITED Petitioner(s)
VERSUS
NATIONAL PROJECTS CONSTRUCTIONS CORPORATION LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.2714/2023-CONDONATION OF DELAY IN
FILING and IA No.2718/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 17-01-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Ninad Laud, Adv.
Mr. Aditya Pratap Swain, Adv.
Mr. Sahil Tagotra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned order. The Special Leave Petition is accordingly dismissed. Pending application stands disposed of. (ASHA SUNDRIYAL) Signature Not Verified (POONAM VAID) ASTT. REGISTRAR-cum-PS Digitally signed by ASHA SUNDRIYAL Date: 2023.01.17 COURT MASTER (NSH) 16:36:38 IST Reason: