Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S. Kamalakanta Engineering And ... vs National Projects Constructions ... on 17 January, 2023

Bench: Sanjay Kishan Kaul, Abhay S. Oka

     ITEM NO.17                              COURT NO.2                 SECTION XI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   1556-1557/2023

     (Arising out of impugned final judgment and order dated 30-07-2021
     in ARBP No. 35/2020 03-12-2021 in RVWPET No. 195/2021 passed by the
     High Court Of Orissa At Cuttack)

     M/S. KAMALAKANTA ENGINEERING
     AND CONSTRUCTION COMPANY PRIVATE LIMITED                          Petitioner(s)

                                                    VERSUS

     NATIONAL PROJECTS CONSTRUCTIONS CORPORATION LTD.                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.2714/2023-CONDONATION OF DELAY IN
     FILING and IA No.2718/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 17-01-2023 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE J.B. PARDIWALA


     For Petitioner(s)                 Mr. Ninad Laud, Adv.
                                       Mr. Aditya Pratap Swain, Adv.
                                       Mr. Sahil Tagotra, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We are not inclined to interfere with the impugned order. The Special Leave Petition is accordingly dismissed. Pending application stands disposed of. (ASHA SUNDRIYAL) Signature Not Verified (POONAM VAID) ASTT. REGISTRAR-cum-PS Digitally signed by ASHA SUNDRIYAL Date: 2023.01.17 COURT MASTER (NSH) 16:36:38 IST Reason: