Section 185(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 185(1)] [Section 185] [Entire Act]

(b)be a Master-At-Arms with not less than one year's service in that [rank] [Substitued by S.R.O. 192,dated 10th September, 1973]

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