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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(i) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(i)"Restricted Vending Zone" means an area, place, location or a zone or part thereof where vending activities are permitted during certain period of time;