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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(b) in Prevention Of Collision On National Waterways Regulations, 2002

(b)In a sailing vessel of less than 20 metres in length the lights prescribed in paragraph (a) may be combined in one lantern carried at or near the top of the mast where it can be seen.