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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(9) in The Mental Healthcare Act, 2017

(9)The medical officer or mental health professional in charge of the mental health establishment shall report the concerned Board,-
(a)within three days the admissions of a woman or a minor;
(b)within seven days the admission of any person not being a woman or minor.