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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(2)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)[ The amount of ex-gratia grant, when the Government servant dies under any of the circumstances mentioned in clause (b) to (f) of sub-rule (1) shall be Rs. 20 lakhs: [Substituted by Rajasthan Notification No. G.S.R. 49, dated 20.7.2011 (w.e.f. 18.9.1996).]