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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in Central Electricity Regulatory Commission (Appointment Of Consultants) Regulations, 1999

(1)Individual consultants will be categorised into three groups based on their expertise and experience, as per the table given below:-
Category Minimum Qualifications Minimum Experience
Advisers Ph.D. 15 years
Advisers Masters Degree 18 years
Sr.Consultants Ph.D. 8 years
Sr.Consultants Masters Degree 12 years
Consultants Ph.D. 3 years
Consultants Masters Degree 5 years
Note:- In the case of lawyers, Accountants and Engineers, the minimum educational qualifications will be the relevant professional qualification.