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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

(3)When an account is closed under the provisions of this rule, a line shall be drawn in red-ink across the place below the last entry in the Provident Fund Ledger account and the words 'Dead Account' shall be recorded and signed by Accounts Officer of the Board.