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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(f) in The Victoria Memorial Act, 1903

(f)for the application to the officers and servants employed by the Trustees of the rules which apply to the civil servants of the [Government] [Substitued for the word Crown by A.L.O. 1950.], or to any class of such civil servants.