Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttarakhand - Subsection Section 10(a) in Uttarakhand Annual Transfer for Public Servants Act, 2017 (a)The employee who is posted for 3 years or more at the place of their present posting in remote areas shall be compulsorily transferred to accessible area.
