Section 2(r) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017
(r)"registered medical practitioner" means a medical practitioner registered under the relevant Medical Act and shall include a person who possesses any of the recognized medical qualifications and who has been enrolled in the register of the respective Medical Council, viz., Allopathy, Dental, Homoeopathy, Ayurveda, Unani and Siddha or any such Council, Board or any other statutory body recognized by the Government of West Bengal;
