Delhi High Court - Orders
Mukesh Kumar vs Edcil (India) Ltd & Ors on 9 December, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 47/2020
MUKESH KUMAR ..... Appellant
Through: In person.
versus
EDCIL (INDIA) LTD & ORS ..... Respondents
Through: Mr. K. C. Dubey, Adv.
Mr. Rajesh Kumar, Sr. Panel Counsel
for UOI.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 09.12.2021 Pleadings are complete. List the appeal for hearing on April 28, 2022.
V. KAMESWAR RAO, J DECEMBER 9, 2021/jg Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:11.12.2021 15:31:02