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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iii)to write off irrecoverable sums due in respect of stores, priced publications and unserviceable articles of dead stock etc., provided that the amount of dues in each case does not exceed Rs. 100/-;